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Delhi High Court - Orders

Central Bureau Of Investigation vs M/S Inx Media Pvt Ltd. & Ors on 27 August, 2021

Author: Mukta Gupta

Bench: Mukta Gupta

                              $~3
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      CRL.M.C. 1338/2021
                                     CRL.M.A. 7654/2021 (for stay)
                                     CENTRAL BUREAU OF INVESTIGATION            ..... Petitioner
                                             Represented by: Mr. Anupam S Sharrma, SPP for CBI
                                                             with Ms. Sudha Rani Ralangi,
                                                             Director of Prosecution-CBI,
                                                             Mr. Prakarsh Airan and Ms. Harpreet
                                                             Kalsi, Advocates.
                                                  Versus
                                     M/S INX MEDIA PVT LTD. & ORS.               ..... Respondents
                                              Represented by: Mr. Shailesh Poria, Advocate for R-1.
                                                                     Mr. Sidharth Luthra, Sr. Advocate
                                                                     with Mr. Akshat Gupta, Mr. Pankaj
                                                                     Singhal and Ms. Shubhangni Jain,
                                                                     Advocates for R-3.
                                                                     Sh. Pramod Kumar Dubey, Sr.
                                                                     Advocate with Mr. Nitin Saluja,
                                                                     Mr.Vikalp Sharma and Mr. Akshat
                                                                     Sharma, Advocates for R-4.
                                                                     Mr. Vikas Pathak, Advocate for R-7.
                                                                     Mr. Kumar Vaibhaw, Mr. Himanshu
                                                                     Gupta, Mr. Mohd. Ashaad, Advocates
                                                                     for R- 8.
                                                                     Mr. Aditya Wadhwa, Mr. Sougat
                                                                     Mishra and Mr. Ayush Shrivastava,
                                                                     Advocate for R-9.
                                                                     Mr.Siddharth Aggarwal, Sr. Advocate
                                                                     with Mr. Faraz Maqbool, Mr.Abhinav
                                                                     Sekhri, Mr. Chandan Kumar and
                                                                     Mr.Chaitanya Sundariyal, Advocates
                                                                     for respondent No. 10.




Signature Not Verified
Digitally Signed By:JUSTICE
MUKTA GUPTA                   CRL.M.C. 1338/2021                                                 Page 1 of 2
Signing Date:27.08.2021
23:59:07
                                                                      Mr. Vikas Arora and Ms. Radhika
                                                                     Arora, Advocates for R-11.
                                                                     Mr. Sandeep Kapur, Mr. Mridul
                                                                     Yadav, Mr. Aashneet Singh Anand,
                                                                     Advocates for R-13.
                                                                     Mr. N. Hariharan, Sr. Advocate with
                                                                     Mr.Varun Deswal, Mr. Siddharth S.
                                                                     Yadav, Ms. Akriti G. Mittal,
                                                                     Advocates for R-14.
                                     CORAM:
                                     HON'BLE MS. JUSTICE MUKTA GUPTA
                                                        ORDER

% 27.08.2021 The hearing has been conducted through Video Conferencing.

CRL.M.C. 1338/2021

CRL.M.A. 7654/2021 (for stay)

1. Arguments heard. Judgment reserved.

2. Written submissions be filed by the parties within one week.

3. Interim order to continue.

4. Order be uploaded on the website of this Court.

MUKTA GUPTA, J.

AUGUST 27, 2021 PB Signature Not Verified Digitally Signed By:JUSTICE MUKTA GUPTA CRL.M.C. 1338/2021 Page 2 of 2 Signing Date:27.08.2021 23:59:07