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[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(6)(e) in The Maharashtra Educational Institutions (Regulation of Fee) Act, 2011

(e)has, in the opinion of the Government, such financial or other interest as is likely to affect prejudicially the discharge by him of his functions as a member ; or