Section 3(1)(d) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968

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State of Goa - Subsection

Section 3(1)(d) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968

(d)as against the Government to any tenancy or other like relationship created by a grant from the Government in respect of a building, the possession of which has been taken over under Section 6.

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State of Goa - Subsection

Section 3(1)(d) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968