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State of Andhra Pradesh - Section

Section 6 in The Andhra Pradesh Reorganisation Act, 2014

6. Expert Committee for setting up of a capital for Andhra Pradesh.

- The Central Government shall constitute an expert committee to study various alternatives regarding the new capital for the successor State of Andhra Pradesh and make appropriate recommendations in a period not exceeding six months from the date of enactment of the Andhra Pradesh Reorganisation Act, 2014.