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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(k) in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

(k)"duty paid country liquor means country liquor on which- (i) the Excise Duty or Countervailing Duty under the Act as been paid;