Allahabad High Court
Bharat Lal Tiwari vs State Of U.P. & Others on 2 July, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 26 Case :- WRIT - A No. - 2277 of 1993 Petitioner :- Bharat Lal Tiwari Respondent :- State Of U.P. & Others Petitioner Counsel :- Radhey Shyam Respondent Counsel :- S.C. Hon'ble Anil Kumar,J.
The matter is taken in the revised list. None appears on behalf of the petitioner.
Heard learned Standing Counsel and perused the record. At the time of filing of petition, the petitioner was aged about 53 years. In view of the above facts and as per the averments made on behalf of respondent, the petition has become infructuous. Accordingly, the same is dismissed as infructuous.
Interim order, if any, stands vacated. Order Date :- 2.7.2010 Sunil Kr Tiwari