Allahabad High Court
Prempal Singh vs Satyapal Singh Baghel And 8 Others on 18 January, 2021
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- ELECTION PETITION No. - 9 of 2019 Petitioner :- Prempal Singh Respondent :- Satyapal Singh Baghel And 8 Others Counsel for Petitioner :- Awadhesh Tiwari,Parvez Iqbal Ansari Counsel for Respondent :- Sushil Kumar Srivastava,Jayendra Kumar Mishra,Sharad Kumar Hon'ble Om Prakash-VII,J.
Case called out.
Neither petitioner in person nor his counsel is present in the revised call.
Sri Sushil Kumar Srivastava, learned counsel for the respondent no.1 and Sri Vijit Saxena, learned counsel for the respondent no.2 are present.
This Election Petition is dismissed for want of prosecution.
Order Date :- 18.1.2021 ss