Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 337] [Entire Act] State of Goa - Subsection Section 337(4) in Goa Prisons Rules, 2006 (4)Petition from two or more prisoners convicted at one and the same trial may be forwarded together under one covering letter and one nominal roll.