Delhi High Court - Orders
M/S. Shree Bankey Bihari Fabrics Pvt. ... vs Sh. Bajrang on 12 October, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 94/2019
M/S. SHREE BANKEY BIHARI FABRICS
PVT. LTD. ..... Petitioner
Through: Mr. Sunil Kumar, Proxy counsel for
Mr. G.L.N. Murthy, Advocate.
versus
SH. BAJRANG ..... Respondent
Through: Respondent in person.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 12.10.2023
1. Mr. Sunil Kumar, proxy counsel appearing on behalf of the petitioner seeks an adjournment on the ground that the main counsel Mr. G.L.N. Murthy, Advocate is not available today.
2. List on 31.01.2024.
DR. SUDHIR KUMAR JAIN, J OCTOBER 12, 2023 sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 21:13:21