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Union of India - Section

Section 44C in The Prevention of Food Adulteration Rules, 1955

44C. [ Restriction on sale of til oil produced in Tripura, Assam and West Bengal. [Inserted by G.S.R. 1533, dated 8th July, 1968 (w.e.f. 24-8-1968).]

- Til oil (Sesame oil) obtained from white sesame seeds, grown in Tripura, Assam and West Bengal having different standards that those specified for til oil shall be sold in sealed containers bearing Agmark label. Where this til oil is sold or offered for sale without bearing an Agmark label, the standard given for til oil shall apply.]