Bombay High Court
Nirav Modi vs The State Of Maharashtra And Anr on 21 December, 2021
Author: S. K. Shinde
Bench: S. K. Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 1503 OF 2019
Mehul Choksi ....APPLICANT
V/S
The State Of Maharashtra And Anr. ....RESPONDENT
WITH CRIMINAL APPLN. U/S 482 NO. 320 OF 2020 Mehul Choksi ....APPLICANT V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CRIMINAL APPLN. U/S 482 NO. 1413 OF 2019 Mehul Choksi ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT WITH CRIMINAL APPLN. U/S 482 NO. 1580 OF 2019 Nirav Modi ....APPLICANT V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CRIMINAL APPLN. U/S 482 NO. 1505 OF 2019 Mehul Choksi ....APPLICANT V/S Page 1/2 ::: Uploaded on - 21/12/2021 ::: Downloaded on - 22/12/2021 07:05:56 ::: The State Of Maharashtra And Anr ....RESPONDENT Mr. Vijay Aggarwal a/w Rahul Agarwal a/w Yashwardhan Tiwari for Applicant Smt. S. V. Sonawane APP-State/ Res 1 Mr. H. S. Venegavkar for Res 2 CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 21st December, 2021 P.C. :
S. O. to 14/01/2022 .
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 21/12/2021 ::: Downloaded on - 22/12/2021 07:05:56 :::