Section 6(7) in The Midnapore Medical College (Taking Over Of Management And Subsequent Acquisition) Act, 2002
(7)Every person in charge of the management of the institution immediately before the appointed day shall, within ten days from that day or within such further time as the State Government may allow in this behalf, fur-nish to the Principal a complete inventory of all properties and assets forming part of the institution, and of all liabilities and obligations of the institution subsisting, immediately before the appointed day.
