Calcutta High Court
Bmw Industries Limited vs Bank Of India & Anr on 27 November, 2008
Author: Patherya
Bench: Patherya
GA No. 3803 of 2008
With
CS No.241 of 2008
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
BMW INDUSTRIES LIMITED Plaintiff/Petitioner/Applicant
Versus
BANK OF INDIA & ANR. Defendant/Respondent
For Plaintiff/Petitioner : Mr.Abhrajit Mitra with Mr.Jushnu Chowdhury BEFORE:
The Hon'ble JUSTICE PATHERYA Date : 27th November, 2008.
The Court : The petitioner is not pressing for interim order this day. It is desirous of seeking the interim order in the presence of the respondents. Accordingly let this matter be listed on 1st December, 2008 along with G.A.No.3733 of 2008.
The petitioner is directed to serve a copy of this application on the respondents.
All parties concerned are to act on a xerox signed copy of this order on the usual undertakings.
( PATHERYA, J. ) pa