Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 127] [Entire Act] Securities And Exchange Board Of India - Subsection Section 127(3) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018 (3)The floor price or the final price shall not be less than the face value of the specified securities.