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[Cites 0, Cited by 0] [Section 81L] [Entire Act]

State of Kerala - Subsection

Section 81L(11) in Kerala Factories Rules, 1957

(11)Combustible substances not to drip on electrical heater or burners flame. - Effective arrangements shall be provided in every oven or drier to prevent dripping of combustible substances on electric heaters or burner flame used for heating.