Himachal Pradesh High Court
Ramesh Kumar vs . Savitri Verma. on 8 September, 2023
Ramesh Kumar vs. Savitri Verma.
.
Civil Revision No. 121 of 2023 8.9.2023 Present: Mr. Anuj Gupta, counsel, for the petitioner.
Issue notice to the respondent returnable for 13th of September, 2023. The petitioner is permitted to serve the respondents by way of Dasti summons. The Registry is directed rt to issue the Dasti summons on taking steps during the course of the day.
List before the appropriate Bench, as per roster.
September 8, 2023 (Ranjan Sharma)
™ Judge
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