Himachal Pradesh High Court
Sher Singh & Ors vs . Ganga Ram & Ors on 16 June, 2023
Author: Virender Singh
Bench: Virender Singh
Sher Singh & ors Vs. Ganga Ram & ors .
CMP(M) No. 440 of 2023 16.6.2023 Present: Mr. Tek Chand, Advocate vice Mr. Narender Kumar Reddy, Advocate, for the applicants/appellants.
Mr. K.D.Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for respondent/non applicant No. 1.
Mr. Rahul Gathania, Advocate, for respondents/nonapplicants No. 2 to 6.
By way of present application, the applicants have sought condonation of delay of 11 days in filing the present Regular Second Appeal. The application is duly supported by an affidavit.
In view of no objection made by learned counsel for the respondents/nonapplicants, the application is allowed and delay in filing the appeal is ordered to be condoned. The application is, thus, disposed of.
RSA No. ___________ Be registered.
Service is complete.
Let record of both the Courts below be requisitioned for the next date of hearing. List on 11.8.2023.
CMP No. ___________ Be registered.
Notice/reply in the above terms. In the meanwhile, the parties are directed to maintain status ::: Downloaded on - 16/06/2023 20:37:22 :::CIS quo, with regard to suit land, as it exists today, on the .
spot.
(Virender Singh)
Judge
June 16, 2023
(kalpana)
r to
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