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State of Tamilnadu - Section

Section 8 in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

8. Production of licence and plan on demand.

- The licence issued under this [Act] [Substituted for the word 'Ordinance' by G. O. Ms. No. 1682, Home (Cinema - B), Department, dated the 11th November 1991.] and the plan and description attached thereto shall be produced by the licensee on demand by any Police Officer not below the rank of a Sub-Inspector or by the licensing authority or by the Chief Electrical Inspector or by the Executive Engineer, Public Works Department, or by any person authorised by them in this behalf.