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[Cites 0, Cited by 0] [Section 494] [Entire Act]

Bengal Presidency - Subsection

Section 494(d) in Police Regulations, Bengal , 1943

(d)Finger-print slips of men arrested in districts on the borders of other provinces, whose identity is doubtful, shall be sent for search to the Finger Print Bureau of the neighbouring province as well as to Calcutta.