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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Andhra Pradesh - Subsection

Section 44(2)(g) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(g)The foster care family should be willing to follow the conditions laid down including regular visits to paediatrician, maintenance of child health, record etc.;