Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Gujarat - Subsection Section 9(1)(i) in Gujarat Surviving Alienations Abolition Act, 1963 (i)if it be in the actual possession of an authorised holder or inferior holder, such authorised holder, or as the case may be, inferior holder,