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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(4) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

(4)The quantum of aid shall depend upon the recommendations of the grant-in-aid committee and finally as may be approved by the Government and may range from 50% to 90% of the approved expenditure of the Institutions :Provided that in case of Railway schools situated in Rajasthan, grant-in-aid may be allowed as follows :
1. Primary & Upper Primary Schools 50% of approved expenditure
2. Secondary or Senior Secondary Schools 25% of the approved expenditure
Provided further that the percentage of aid for a new faculty or subject shall not be less than that already being paid for another faculty or subject in an institution.