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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(f) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(f)"Family" means husband, wife, minor son or unmarried daughter, widowed daughter or widowed daughter-in-law so long as they remain widows and dependent on the head of the family;