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Karnataka High Court

Yallawwa Bajantri vs The Branch Manager The Oriental ... on 24 March, 2009

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HIGH COIIRT LEGAL SERVICES cenmxwmg _

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Sm." _'3ajan€-n', fa Yallappa Bajazztri, " . vhged years, 2;' xnmgi~*'«Ha§azgsnt Bajantri, * ASIG Yaiiésgtapg Bajanizi, Agctci aijnajt 14 yaars, T 1" ' »- ' «. _ ' §{u3:1é1ar 3Pa,1:ash13.w Bajaniazti, " fife Yallagapa Bajantri, ' 313921: 1 1 years, afigxumaxi Saviia Bajalztri, " (1/so Yaflappa Bajaatzi, agaé abmzt 9 ygarsg Smt. Laxmawwa Bajantri, W] 0 Hanamant Baiantri, {J} Aged about 68 years. ...;é*a.§fI:>£aj:.;§,,}i:?:*;*;"§." Q Appellants 2 to 4 an: representcéd by' {ii{§i3"« «_ Naturai guaxfiian, mother, appellant: 11051, A. AH residing at Galagali, Tq. Bilagi, Dist: Bagalkote. (By Sri. Mmtyualjaya Taita Bangi;¢'§é,'vét:=;i:c} 1, The Branch;'Ma"aager,"._ _ - The O1:~ie1;tz:1~ f44I11{§}_lVIf3<?:1iC§§ V Ltd, Vishwa11é:t}1'_£9'12;za,"13t F'}.(i;+or; Near tin;._<}a~'i._ Ct:Iit1*e;.. Ranfia Mu1§1h:*a_1;*._ ' Dist:':vV_8aga3i;€)'%;a."VV._V "

2. Shri Ba,s~:avaz}' I3'.-M;ag'{I.ufi:., aged abotit. 43 y¢ars}._ V' "

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:3." Mz_is;'z§:fa. _p;1gx:ia--,7' * Sid Is:ash'im,«;~;ab M12133, Agtzd .f_233a:>1:[t' 34 years, R/at Galagafi, frq Bilagi, ms: Bagaikote. ...RESE'(}NDENTS "'%'{;-,a;«.;. sf;%;. Ksumsh, Adv. For R1) . (R2 82; R3 -- served) This MFA is filed under Section 173(1) of MV Act u against the judgmeat and award dated 29.01.2005 passed in MVC 1310.584/2{)O3 011 the fie of the Prl. Civil Judgzt (Sr. D21.) :3: $3 J.M,E',(Ti.3 3a Mamba}; I'vie%CT«VI, Jamaie:h3ndi, sitting at Mudhol, partigg afiowixmg the ciaim petition for cempensatiora and seakmg enixancemtrnt of compensation. CORGI LIATION ORDER By consent, of the parties., the _ap.p¢a1 Vii:

In addition. ':9 the compensatimn axxvéttxiefi tiif:
Insmance Company has agreéd"---#53 payva 1umpsi;m...g;;r;€)un't --. ' 9:' Rs.2,8og300/M, which 23e"de§g§sit¢ii by the insu.ra3;1ce Company _t}i$ 'i;?;V£%L§i3;:1;3A1 't:v;gth§11 Eight weeks from today. Out Qf 1~"«§'s.2,,£'3.0,_(f;~*.f.19(},--'.~«,V.b'?E*é"?é7<:: of I1'3:.+;é:: amount shall be éapoaitfiti. (;f-appeliaaifis 1 is 4 in aqua} prQparti0:§:«f0r* 21 ;t5§:1"£.é.:f£ :::i'flfi:.szé 9.,-zzatrs. §%:?ma:im'n.g ::»1§:1€::m.1t 1:} ha re3;c:'a,:fs?€€'5<i to ti1€"'a>;.§>g:%é1Ea3_it..s, Sd/-
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