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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Madhya Pradesh - Subsection

Section 68(2) in The M.P. Public Health Act, 1949

(2)No person who knows that he is suffering from an infectious disease shall take, or cause to be taken, or use any book, magazine, periodical, newspaper or any other printed matter from any public or circulating library. Any such book, magazine, periodical or newspaper, in the possession of a person who is suffering from an infectious disease shall not be returned to the library until it has been disinfected to the satisfaction of the Health Officer.