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Rajasthan High Court - Jaipur

Dr Anadi Mathur And Ors vs Union Of India And Ors on 9 July, 2018

Author: Ashok Kumar Gaur

Bench: Ashok Kumar Gaur

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

                S.B. Civil Writs No. 4402/2018

1.    Dr. Anadi Mathur S/o Shri Anand Mohan Mathur , Resident
      Of B-77, Rajendra Marg, Bapu Nagar, Jaipur
2.    Dr. Mini Mathur W/o Dr Anadi Mathur , Resident Of B-77,
      Rajendra Marg, Bapu Nagar, Jaipur
3.    Dr. Satyendra Singh S/o Shri Ummed Singh , Resident Of
      B-79, Raman Marg, Tilak Nagar, Jaipur
4.    Dr. Arun Prakash Roy S/o Late Shri Chandra Prakash Roy ,
      Resident Of 31, Kanti Nagar, Opposite Polo Victory
      Cinema, Jaipur
5.    Dr. Rekha Johari W/o Shri Arun Prakash Roy , Resident Of
      31, Kanti Nagar, Opposite Polo Victory Cinema, Jaipur
6.    Dr. Archana Sharma W/o Shri Raj Kishore Sharma ,
      Resident Of 246, Avenue-Iii, Goms Defence Colony,
      Vaishali Nagar, Jaipur
7.    Dr. Prabhu Dayal Sharma S/o Shri Radha Ballabh Sharma,
      Resident Of 109, Bhartendu Nagar, Khatipura, Jaipur
8.    Dr. Ajay Saran Sahai S/o Dr. T.s. Sahai , Resident Of
      35/153, Pukhraj Path Rajat Path, Mansaroar, Jaipur
9.    Dr. Pawan Kumar Chaudhary S/o Shri Satya Naraian
      Chaudhary, Resident Of 20/24-D, Sector-Ii, Braghu Path,
      Mansaroar, Jaipur
10.   Dr. Rajshree Shah W/o Shri Pawan Kumar Chaudhary ,
      Resident Of 20/24-D, Sector-Ii, Braghu Path, Mansaroar,
      Jaipur
11.   Dr. Shyam Naraian Sharma S/o Shri Satya Naraian
      Sharma, Resident Of 1513, Bagru Walon Ka Rasta,
      Chandpole Bazar, Jaipur
12.   Dr. Monica Bhatia W/o Dr. Rohin Bhatia , Resident Of
      2/11, Malviya Nagar, Jaipur
13.   Dr. Monika Dubey W/o Dr. Anil Dubey , Resident Of 69,
      Vidyut Abhiyanta Colony, Block-C, Malviya Nagar, Jaipur
14.   Dr. Vandana Garg W/o Dr. Vinod Garg , Resident Of 48,
      Muktanand Nagar, Gopalpura Bye Pass, Jaipur
15.   Dr. Priti Yadav W/o Dr. Sudhir Yadav , Resident Of C-29,
      Hari Marg, Malviya Nagar, Jaipur
                                          (2 of 3)                   [CW-4402/2018]


16.     Dr. Rashmi Tewari W/o Dr. Ashok Tewari , Resident Of
        33/156, Varun Path, Mansarovar, Jaipur
17.     Dr. Harsh Vardhan Sinha S/o Shri K.m. Sinha , Resident
        Of C/80, Shyam Marg, Shastri Nagar, Jaipur
18.     Dr. Soma Mathur W/o Jai Deep Mathur , Resident Of S/20,
        Shyam Nagar, Jaipur
19.     Dr. Sonali Sinha W/o Shri Harsh Vardhan Sinha , Resident
        Of C/80, Shyam Marg, Shastri Nagar, Jaipur
                                                                   ----Petitioners
                                   Versus
1.      Union Of India Through The Secretary, Ministry Of Labour
        And Employment
2.      Employees     State    Insurance Corporation Through                   Its
        Director    General    ,   Medical          Division-Iv,     H.q.   Office
        Panchdeep Bhawan, C.i.g. Marg, New Delhi-110002
3.      The Medical Commissioner, Employees State Insurance
        Corporation, Medical , H.q. Office Panchdeep Bhawan,
        C.i.g. Marg, New Delhi-110002
4.      The Medical Superintendent, Esic Model Hospital , Laxmi
        Nagar, Ajmer Road, Jaipur Raj.
                                                             ----Respondents

For Petitioner(s) : Mr. Tanveer Ahmed, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 09/07/2018 Counsel for the petitioners on instructions submits that the petitioners may be granted liberty to approach the appropriate forum for assailing the order dt.01.11.2017 and subsequent orders issued from time to time by the respondents.

The prayer made by counsel for the petitioner is accepted.


      The   present   writ    petition     is   not     entertained      and   the
                                                                      (3 of 3)            [CW-4402/2018]



petitioners are given liberty to approach the appropriate forum to assail the impugned order and the other orders.

Accordingly, the present writ petition is not entertained due to availability of alternative remedy and is hereby dismissed.

(ASHOK KUMAR GAUR),J A.Kumar/63 Powered by TCPDF (www.tcpdf.org)