Rajasthan High Court - Jaipur
Dr Anadi Mathur And Ors vs Union Of India And Ors on 9 July, 2018
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 4402/2018
1. Dr. Anadi Mathur S/o Shri Anand Mohan Mathur , Resident
Of B-77, Rajendra Marg, Bapu Nagar, Jaipur
2. Dr. Mini Mathur W/o Dr Anadi Mathur , Resident Of B-77,
Rajendra Marg, Bapu Nagar, Jaipur
3. Dr. Satyendra Singh S/o Shri Ummed Singh , Resident Of
B-79, Raman Marg, Tilak Nagar, Jaipur
4. Dr. Arun Prakash Roy S/o Late Shri Chandra Prakash Roy ,
Resident Of 31, Kanti Nagar, Opposite Polo Victory
Cinema, Jaipur
5. Dr. Rekha Johari W/o Shri Arun Prakash Roy , Resident Of
31, Kanti Nagar, Opposite Polo Victory Cinema, Jaipur
6. Dr. Archana Sharma W/o Shri Raj Kishore Sharma ,
Resident Of 246, Avenue-Iii, Goms Defence Colony,
Vaishali Nagar, Jaipur
7. Dr. Prabhu Dayal Sharma S/o Shri Radha Ballabh Sharma,
Resident Of 109, Bhartendu Nagar, Khatipura, Jaipur
8. Dr. Ajay Saran Sahai S/o Dr. T.s. Sahai , Resident Of
35/153, Pukhraj Path Rajat Path, Mansaroar, Jaipur
9. Dr. Pawan Kumar Chaudhary S/o Shri Satya Naraian
Chaudhary, Resident Of 20/24-D, Sector-Ii, Braghu Path,
Mansaroar, Jaipur
10. Dr. Rajshree Shah W/o Shri Pawan Kumar Chaudhary ,
Resident Of 20/24-D, Sector-Ii, Braghu Path, Mansaroar,
Jaipur
11. Dr. Shyam Naraian Sharma S/o Shri Satya Naraian
Sharma, Resident Of 1513, Bagru Walon Ka Rasta,
Chandpole Bazar, Jaipur
12. Dr. Monica Bhatia W/o Dr. Rohin Bhatia , Resident Of
2/11, Malviya Nagar, Jaipur
13. Dr. Monika Dubey W/o Dr. Anil Dubey , Resident Of 69,
Vidyut Abhiyanta Colony, Block-C, Malviya Nagar, Jaipur
14. Dr. Vandana Garg W/o Dr. Vinod Garg , Resident Of 48,
Muktanand Nagar, Gopalpura Bye Pass, Jaipur
15. Dr. Priti Yadav W/o Dr. Sudhir Yadav , Resident Of C-29,
Hari Marg, Malviya Nagar, Jaipur
(2 of 3) [CW-4402/2018]
16. Dr. Rashmi Tewari W/o Dr. Ashok Tewari , Resident Of
33/156, Varun Path, Mansarovar, Jaipur
17. Dr. Harsh Vardhan Sinha S/o Shri K.m. Sinha , Resident
Of C/80, Shyam Marg, Shastri Nagar, Jaipur
18. Dr. Soma Mathur W/o Jai Deep Mathur , Resident Of S/20,
Shyam Nagar, Jaipur
19. Dr. Sonali Sinha W/o Shri Harsh Vardhan Sinha , Resident
Of C/80, Shyam Marg, Shastri Nagar, Jaipur
----Petitioners
Versus
1. Union Of India Through The Secretary, Ministry Of Labour
And Employment
2. Employees State Insurance Corporation Through Its
Director General , Medical Division-Iv, H.q. Office
Panchdeep Bhawan, C.i.g. Marg, New Delhi-110002
3. The Medical Commissioner, Employees State Insurance
Corporation, Medical , H.q. Office Panchdeep Bhawan,
C.i.g. Marg, New Delhi-110002
4. The Medical Superintendent, Esic Model Hospital , Laxmi
Nagar, Ajmer Road, Jaipur Raj.
----Respondents
For Petitioner(s) : Mr. Tanveer Ahmed, Adv.
For Respondent(s) :
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 09/07/2018 Counsel for the petitioners on instructions submits that the petitioners may be granted liberty to approach the appropriate forum for assailing the order dt.01.11.2017 and subsequent orders issued from time to time by the respondents.
The prayer made by counsel for the petitioner is accepted.
The present writ petition is not entertained and the
(3 of 3) [CW-4402/2018]
petitioners are given liberty to approach the appropriate forum to assail the impugned order and the other orders.
Accordingly, the present writ petition is not entertained due to availability of alternative remedy and is hereby dismissed.
(ASHOK KUMAR GAUR),J A.Kumar/63 Powered by TCPDF (www.tcpdf.org)