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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Odisha - Subsection

Section 78(1) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(1)In case any of the provisions of these regulations are at variance with those contained in any Development Plan or Town Planning Scheme/the provisions of such plan or scheme shall prevail.