Section 10(xi) in The Rajasthan Subordinate Accounts Service Rules, 1963
(xi)that the upper age-limit mentioned above shall be relaxed upto 40 years for the persons repatriated from Burma and Ceylon on or after 1-3-1963 and East African Countries of Kenya, Tanganyika, Uganda and Zanzibar with a further relaxation upto 5 years in the case of persons belonging to the Scheduled Castes or the Scheduled Tribes;
