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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2) in The Merchant Shipping (Fire Appliances) Rules, 1969

(2)Every such ship shall be provided with at least--
(i)one power pump and one fire hose whereby one powerful jet of water can be rapidly directed into any part of the ship;
(ii)four fire buckets;
(iii)one fireman's axe.