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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(4) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(4)Lignite-fired generating stations:(in Rs Lakh/MW)
Year 125 MW Sets TPS-I of NLC
FY 2019-20 31.15 42.91
FY 2020-21 32.24 44.42
FY 2021-22 33.37 45.98
FY 2022-23 34.54 47.59
FY 2023-24 35.76 49.26