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[Section 35]
[Entire Act]
Union of India - Subsection
Section 35(4) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019
| Year | 125 MW Sets | TPS-I of NLC |
| FY 2019-20 | 31.15 | 42.91 |
| FY 2020-21 | 32.24 | 44.42 |
| FY 2021-22 | 33.37 | 45.98 |
| FY 2022-23 | 34.54 | 47.59 |
| FY 2023-24 | 35.76 | 49.26 |