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[Cites 0, Cited by 0] [Section 50(3)] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(3)(c) in The Rajasthan Brewery Rules, 1972

(c)a statement of date or dates on which the beer was brewed, and the quantity and the original gravity of each lot of beer referred to in the claim; and