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[Cites 0, Cited by 0] [Section 25(6)] [Section 25] [Entire Act]

State of Assam - Subsection

Section 25(6)(b) in Assam Khadi and Village Industries Board Act, 1955

(b)cause the accounts of the Board to be published in the manner as may be prescribed by the State Government and place copies thereof on sale at a reasonable price.]