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Andhra Pradesh High Court - Amravati

Kurra Venkata Mahalakshmi vs Dirishala Sheshamma on 25 July, 2019

Author: T. Rajani

Bench: T. Rajani

                  (SHOW CAUSE NOTICE BEFORE ADMISSION)
               HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   THURSDAY, THE TWENTY FIFTH DAY OF JULY
                        TWO THOUSAND AND NINETEEN

                                       PRESENT

                        THE HON'BLE SMT. JUSTICE T.RAJANI

                            APPEAL SUIT NO: 438 OF 2019

Between:

Smt. Kurra Venkata Mahalakshmi, W/o. Chandrasekhaar Reddy
                                                                           ....Appellant
AND

   1. Dirishala Sheshamma, W/o. Shivakoti Reddy, Hindu Aged about 57 years, Occ:
      House wife, R/o. Annavaram, Jaladanki Mandal, Nellore District, Andhra
      Pradesh.
   2. Yareva Nagalakshmi, W/o. Thirupathi reddy Hindu, Aged about 55 years, Occu.
      House wife, R/o. D.No. 20-10-6 Gollamud vari veedhi, Chinna Ravuri Post Tenali
      Mandal of Guntur District.
                                                         .....Respondents/Plaintiffs

   3. Ramala Venkata Subbamma, W/o. Late Ranga Reddy, Hindu, Aged about 76
      years, House wife, R/o D.NO. 18-1-10, Wahab Road, Salipet, Tenali post and
      Mandal of Guntur District (died an 01.07-2019 and all the legal hirers of the
      deceased are in the present suit hence no need for adding any more other
      persons as parties of the present appeal)
   4. Lakki Reddy Padmavathi, W/.o Prabhakara Reddy Hindu, Aged about 51 years
      Occu. House wife, R/o D.NO. 18-1-10, Wahab Road, Salipet Tenali post and
      Mandal of Guntur District
   5. Ramala Venkata Sreenivasareddy, S/o Late Rangareddy, Hindu Occu Employee,
      R/o Vidyanagar Peril post, Perlibeed District, Maharastra State
   6. Maddisani Shiva Krishna, S/o Koteswararao, Hindu Aged about 25 years, Occu
      Auto driver R/o Yadavari Village, Amruthaloor Mandal, Guntur District
   7. Vuyyuru Nagi reddy, S/o Chenna Reddy, Hindu Aged about 43 years, R/o D.No.
      17-9-50 Kollipara Village and Mandal, Guntur District
   8. Shaik Nazeer Basha, S/o Mahaboob subhani Caste Muslim, Aged about 34
      years R/o D.NO. 17-9-57, Mosque street Islam pet, Tenali Post and Mandal
      Guntur District
                                                         .....Respondents/Defendants

              WHEREAS the Appellant above named through her Advocate SRI
KONAKANCHI MADHU presented this Appeal under Section 96 of C.P.C. praying that
in the circumstances stated in the grounds filed in support of the Appeal, the High Court
may be pleased to allow the appeal with costs by setting aside the preliminary decree
-cum- judgment in O.S.No.66 of 2014, dated 29-03-2019 on the file of Learned XI
Additional District Judge at Tenali.

              AND WHEREAS the High Court upon perusing the appeal and
memorandum of grounds filed herein and upon hearing the arguments of SRI
KONAKANCHI MADHU, Advocate for the Appellant, directed issue of notice to the
Respondents herein to show cause as to why this FIRST APPEAL should not be
admitted.

You viz:
       1. Dirishala Sheshamma, W/o. Shivakoti Reddy, Hindu Aged about 57 years, Occ:
         House wife, R/o. Annavaram, Jaladanki Mandal, Nellore District, Andhra
         Pradesh.
      2. Yareva Nagalakshmi, W/o. Thirupathi reddy Hindu, Aged about 55 years, Occu.
         House wife, R/o. D.No. 20-10-6 Gollamud vari veedhi, Chinna Ravuri Post Tenali
         Mandal of Guntur District.

      3. Lakki Reddy Padmavathi, W/.o Prabhakara Reddy Hindu, Aged about 51 years
         Occu. House wife, R/o D.NO. 18-1-10, Wahab Road, Salipet Tenali post and
         Mandal of Guntur District
      4. Ramala Venkata Sreenivasareddy, S/o Late Rangareddy, Hindu Occu Employee,
         R/o Vidyanagar Peril post, Perlibeed District, Maharastra State
      5. Maddisani Shiva Krishna, S/o Koteswararao, Hindu Aged about 25 years, Occu
         Auto driver R/o Yadavari Village, Amruthaloor Mandal, Guntur District
      6. Vuyyuru Nagi reddy, S/o Chenna Reddy, Hindu Aged about 43 years, R/o D.No.
         17-9-50 Kollipara Village and Mandal, Guntur District
      7. Shaik Nazeer Basha, S/o Mahaboob subhani Caste Muslim, Aged about 34
         years R/o D.NO. 17-9-57, Mosque street Islam pet, Tenali Post and Mandal
         Guntur District

are directed to show cause on or before 16.08.2019 to which date the case stands
posted as to why in the circumstances set out in the appeal and the memorandum of
grounds filed therewith (copy enclosed) this FIRST APPEAL should not be admitted.

ORDER:

Notice.

Petitioner shall serve notice on respondents and file proof of service in the Registry.

Post on 16.8.2019.

ASSISTANT REGISTRAR //TRUE COPY// For ASSISTANT REGISTRAR To,

1. Dirishala Sheshamma, W/o. Shivakoti Reddy, R/o. Annavaram, Jaladanki Mandal, Nellore District, Andhra Pradesh.

2. Yareva Nagalakshmi, W/o. Thirupathi reddy R/o. D.No. 20-10-6 Gollamud vari veedhi, Chinna Ravuri Post Tenali Mandal of Guntur District.

3. Lakki Reddy Padmavathi, W/.o Prabhakara Reddy R/o D.NO. 18-1-10, Wahab Road, Salipet Tenali post and Mandal of Guntur District

4. Ramala Venkata Sreenivasareddy, S/o Late Rangareddy, R/o Vidyanagar Peril post, Perlibeed District, Maharastra State

5. Maddisani Shiva Krishna, S/o Koteswararao, R/o Yadavari Village, Amruthaloor Mandal, Guntur District

6. Vuyyuru Nagi reddy, S/o Chenna Reddy, R/o D.No. 17-9-50 Kollipara Village and Mandal, Guntur District

7. Shaik Nazeer Basha, S/o Mahaboob Subhani R/o D.NO. 17-9-57, Mosque street Islam pet, Tenali Post and Mandal Guntur District (Address 1 to 7 by RPAD- along with a copy of petition and memorandum of grounds)

8. One CC to Sri Konakanchi Madhu, Advocate [OPUC]

9. One Spare Copy.

PSB HIGH COURT TRJ DATED:25/07/2019 NOTE: POST ON 16.8.2019 NOTICE BEFORE ADMISSION AS.No.438 of 2019 PSB 26.07.2019 HIGH COURT TRJ DATED:25/07/2019 NOTE: POST ON 16.8.2019 NOTICE BEFORE ADMISSION AS.No.438 of 2019