149. Acts done by persons suffering from certain disorders.
- Whoever, while suffering from an infectious, contagious, or loathsome disorder. -(a)makes or offers for sale any article of food or drink for human consumption or any medicine or drug; or(b)wilfully touches any such article, medicine or drug, when exposed for the sale by other; or(c)takes any part in the business of washing or carrying soiled clothes;shall be punishable with a fine which shall not be less than twenty-five rupees and more than two hundred rupees.
