Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Gujarat - Subsection Section 33(2) in Right of Children to Free and Compulsory Education Rules, 2012 (2)The Minister in-charge of the Department of Primary Education in the State Government shall be the ex-officio Chairperson of the Council.
