Rajasthan High Court - Jaipur
Gyarsi Lal Meena S/O Bhagirath Mal Meena vs The State Of Rajasthan on 4 September, 2020
Bench: Chief Justice, Abhay Chaturvedi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 6239/2020
1. Gyarsi Lal Meena S/o Bhagirath Mal Meena, Aged About
37 Years, R/o Village And Post Badnagar, Via Paota, Tehsil
Kotputli, District Jaipur
2. Mahaveer Prasad S/o Shri Ghisaram Khati, R/o Village
And Post Dudhwa, Tehsil Khetri, District Jhunjhunu
3. Sunil Kumar Sharma S/o Banwari Lal Gaur, R/o Village
And Post Mand, Via Rajnota, Tehsil Kotputli, District Jaipur
4. Narendra Kumar Sharma S/o Shri Kanhaiya Lal Sharma,
R/o Village Antela, Tehsil Viratnagar, District Jaipur
5. Digvijay Singh S/o Ishwar Singh, R/o Village And Post
Manaksas, Tehsil Udaipurwati, District Jhunjhunu
6. Lal Chand Meena S/o Boduram Meena, R/o Near Sbbj
Virat Nagar, Jaipur
7. Ramanand Gurjar S/o Rudmal Gurjar, R/o Village Bithloda
Thorali, Post Sujatnagar, Via Pragpura, Tehsil Kotputli,
District Jaipur
8. Smt. Sunita Kumari W/o Shri Deendayal Yadav, R/o
Village Sujat Nagar (Dheer Singh Wali), Via Pragpura,
Tehsil Poata, District Jaipur
9. Amit Kumar Sharma S/o Shri Krishandutt Sharma, R/o
Ward No.5, Shiv Colony, Dhani Dansawali,-Buchaheda,
Tehsil Kotputli, District Jaipur
10. Anuradha Meena D/o Shri Raghunath Prasad Meena, R/o
Indra Colony, Near Unda Mahadev Mandir, Shastri Nagar,
Jaipur
11. Jai Prakash Verma S/o Shri Rameshwar Verma, R/o
Village And Post Jodhpura, Via Pragpura, Kotputli, District
Jaipur
12. Rohitash Kumar Meena S/o Bhagirath Mal Meena, R/o
Village And Post Badnagar, Via Paota, Tehsil Kotputli,
District Jaipur
13. Rajendra Kumar Jat S/o Sohan Lal, R/o Village And Post
Panchudala, Dhani Chhatri Wala, Via Rajnota, Tehsil
Kotputli, District Jaipur
14. Sunil Kumar Sharma S/o Murari Lal Sharma, R/o Village
Bhankari, Via Rajnota, District Jaipur
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15. Mohan Lal Meena S/o Bholaram Meena, R/o Village And
Post Badnagar Via Paota, Tehsil Kotputli, District Jaipur
16. Parmeshwari D/o Shri Malaram, W/o Shri Kailash Chand,
R/o Village Sanjay Nagar, Post Todrata, Via Babai, Tehsil
Khetri, District Jhunjhunu
17. Pawan Kumar Baswal S/o Shri Arjun Lal, R/o Village And
Post Badnagar, Tehsil Kotputli, District Jaipur
18. Bhoop Singh Yadav S/o Ramswaroop Yadav, R/o Village
Nihaloth Tehsil Buhana, District Jhunjhunu
19. Ramesh Chand Yadav S/o Shri Sundaram Yadav, R/o
Dhani Khang Singh Wali, Jaisinghpura, Tehsil Viratnagar,
Jaipur
20. Ramakant Meena S/o Ram Lal Meena, R/o Village And
Post Khirni, Tehsil Malarna Doongar, District
Sawaimadhopur
21. Jitendra Kumar Meena S/o Prathvi Raj Meena, R/o Village
And Post Padli, Post Bhadlav, Tehsil And District
Sawaimadhopur
22. Sumitra Meena D/o Badri Lal Meena, W/o Jitendra Kumar
Meena, R/o Village Padli, Post Bhadlav, District
Sawaimadhopur
23. Netram Khorwal S/o Babu Lal, R/o Village And Post
Bhuripadi, Malarna Station, Tehsil Khandar, District
Sawaimadhopur
----Petitioners
Versus
1. The State Of Rajasthan, Through The Principal Secretary,
Education Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. Director, Elementary Education, Rajasthan, Bikaner
3. Director, Secondary Education, Rajasthan, Bikaner
4. District Education Officer, Elementary Education, Jaipur
5. District Education Officer, Elementary Education, Alwar
6. District Education Officer, Elementary Education, Sirohi
7. District Education Officer, Elementary Education, Tonk
8. District Education Officer, Elementary Education, Barmer
9. District Education Officer, Elementary Education, Karauli
10. District Education Officer, Elementary Education, Jhalawar
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11. District Education Officer, Elementary Education, Pali
12. District Education Officer, Elementary Education, Bikaner
13. District Education Officer, Elementary Education,
Jhunjhunu
14. District Education Officer, Secondary Education, Jaipur
15. District Education Officer, Secondary Education, Alwar
16. District Education Officer, Secondary Education, Sirohi
17. District Education Officer, Secondary Education, Tonk
18. District Education Officer, Secondary Education, Barmer
19. District Education Officer, Secondary Education, Karauli
20. District Education Officer, Secondary Education, Jhalawar
21. District Education Officer, Secondary Education, Pali
22. District Education Officer, Secondary Education, Bikaner
23. District Education Officer, Secondary Education,
Jhunjhunu
----Respondents
For Petitioner(s) : Mr. Rakesh Kumar Saini For Respondent(s) : Mr. C.L. Saini, AAG HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE ABHAY CHATURVEDI Order 04/09/2020 Learned counsel for the petitioners prays for withdrawal of the writ petition.
Accordingly, the writ petition is dismissed as withdrawn.
(ABHAY CHATURVEDI),J (INDRAJIT MAHANTY),CJ N.Gandhi/Harshit-21 (Downloaded on 07/09/2020 at 09:12:27 PM) Powered by TCPDF (www.tcpdf.org)