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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(2)(k) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(k)to provide a forum for receiving suggestions and grievances from citizens and for taking appropriate further action thereon and to maintain a record of such suggestions and grievances received and action taken thereon.