Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs Anil Mahavir Gupta on 8 January, 2021
Bench: Uday Umesh Lalit, Hemant Gupta, S. Ravindra Bhat
ITEM NO.3 Court 3 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11915/2020
(Arising out of impugned final judgment and order dated 21-01-2020
in ITA No. 1592/2017 passed by the High Court Of Judicature At
Bombay)
PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL 4 Petitioner(s)
VERSUS
ANIL MAHAVIR GUPTA Respondent(s)
(FOR ADMISSION and I.R. )
Date : 08-01-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr.N.VENKTARAMAN, ASG
Mr. NAVANJAY MAHAPATRA, ADV
Ms. NIRANJNA SINGH, ADV.
MS. ANIL KATIYAR, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
List alongwith SLP(C) Dy. No.14933 of 2018 before the appropriate Court in the first week of March, 2021.
(INDU MARWAH) (PRADEEP KUMAR) COURT MASTER (SH) Signature Not Verified BRANCH OFFICER Digitally signed by Indu Marwah Date: 2021.01.09 10:33:48 IST Reason: