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State of Rajasthan - Section

Section 89 in The Nathdwara Temple Rules, 1973

89. Power of [Goswami Ji] [Added by Notification. No. F. 112(3) Revenue /3/81, dated 2-12-1982; Rajasthan Gazette Part IV-C (1), dated 6-1-1983, P. 653. [6-1-1983].] for distribution of Prasad.

- The Present practice in vogue for the distribution of Prasad shall continue to be followed:Provided that any direction of Tilkayatji in connection with the distribution of Prasad shall be followed by the Board.Appendix "A"Administrative report of the Nathdwara Temple shall deal with the following points, namely:-