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[Cites 0, Cited by 1] [Section 29(5)] [Section 29] [Entire Act]

State of Uttarakhand - Subsection

Section 29(5)(a) in Uttarakhand Co-Operative Societies Act, 2003

(a)Where, for any reason whatsoever, the election of the elected members of the committee of management has not taken place or could not take place before the expiry of the term of elected members, the committee of management shall, notwithstanding anything to the contrary in this Act or the rules, or the bye-laws of the society, cease to exist on the expiry of such term.