Bombay High Court
Koyala Shramik Sabha (Hms), Western ... vs Chief General Manager, Chandrapur ... on 10 December, 2020
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
1 29.wp.3112.2015
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
CIVIL APPLICATION (CAW) NO.736 OF 2020
AND
CIVIL APPLICATION (CAW) NO.737 OF 2020
IN
WRIT PETITION NO.3112 OF 2015
Koyala Shramik Sabha (HMS) and its Workmen Shri Prakash Shende of Chandrapur
Area.
..VS..
Chief General Manager, Chandrapur Area, WCL and another.
------------------------------------------------------------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
Shri A. M. Ghare, counsel for respondent no.1
CORAM : AVINASH G. GHAROTE, J.
DATED : 10/12/2020 None appears for the petitioners. Mr. Ghare, learned counsel for the respondent no.1 present.
Both the applications seeks early hearing petitions on the ground that the petitioner is to superannuate on 30.04.2021, considering which list the Writ Petition No.3112 of 2015 for final hearing on 4 th of January 2021.
Civil Applications are disposed of accordingly.
JUDGE Sarkate ::: Uploaded on - 10/12/2020 ::: Downloaded on - 12/12/2020 03:34:29 :::