Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 23] [Entire Act] Union of India - Subsection Section 23(1) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 (1)The Central Government may, by notification in the Official Gazette, make rules for carrying out the purposes of this Act.
