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Delhi High Court - Orders

Hcl Technologies Ltd & Anr vs Ajay Kumar & Ors on 11 January, 2019

Author: Jayant Nath

Bench: Jayant Nath

$~OS-14
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CS(COMM) 466/2017
      HCL TECHNOLOGIES LTD & ANR             ..... Plaintiff
                  Through   Mr.Aashish, Adv.

                          versus

      AJAY KUMAR & ORS                               ..... Defendant
                   Through              None

      CORAM:
      HON'BLE MR. JUSTICE JAYANT NATH
                      ORDER

% 11.01.2019 IA No.283/2019 & 285/2019 For the reasons stated in the applications the delay in filing and re- filing the appeal is condoned. Applications are disposed of.

IA No.284/2019

Exemption allowed subject to all just exceptions. Application stands disposed of.

OA No.5/2019

None has appeared for the appellant. In the interest of justice, adjourned to 8.4.2019.

JAYANT NATH, J JANUARY 11, 2019 n