Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Haryana - Subsection Section 4(9) in Haryana Panchayati Raj Election Rules, 1994 (9)The list of wards as finalised after decisions of appeals shall be published by the Circle Revenue Officer and Deputy Commissioner, as the case may be.
