Calcutta High Court
Narendra Kumar Berlia & Ors vs Om Prakash Berlia & Ors on 22 February, 2024
Author: I. P. Mukerji
Bench: I. P. Mukerji
IN THE HIGH COURT AT CALCUTTA
In appeal from its
ORDINARY ORIGINAL CIVIL JURISDICTION
CIVIL APPELLATE JURISDICTION
IA No. GA 1 of 2022
APO No. 102 of 2022
with
CS No. 12 of 2009
Narendra Kumar Berlia & Ors.
Versus
Om Prakash Berlia & Ors.
-And-
APO No. 113 of 2022
Vijay Kumar Berlia for Self and
as Karta of Gurdayal P Berlia HUF
Versus
OM Prakash Berlia for Self and
as Karta of Om Prakash Berlia HUF
-And-
APO No. 52 of 2022
Vijay Kumar Berlia
Versus
OM Prakash Berlia & Ors.
Before:
The Hon'ble Justice I. P. MUKERJI
And
The Hon'ble Justice BISWAROOP CHOWDHURY
Date: 22nd February, 2024
Appearance:
Mr. Ahin Choudhury, Sr. Advocate
Mr. Sagar Bandopadhyay, Advocate
Mr. R. Bhattacharya, Advocate
Mr. Lalit Baid, Advocate
Mr. M.P. Sahay, Advocate
Mr. Tamoghna Saha, Advocate
Ms. Saberi Saha, Advocate
for the appellant in APO 52/2022 &
respondent no. 3 in APO 102/2022
Mr. Aditya Kanodia, Advocate Ms. Suparna Sardar, Advocate for respondent nos. 4,5&6 in APO 102/2022 & respondent nos. 30,31&32 in APO 52/2022 Mr. Jishnu Saha, Sr. Advocate Mr. Pranit Bag, Advocate Mr. Vikram Wadehra, Advocate Aasia Hasan, Advocate Mr. Devdutt Saha, Advocate Mr. Riddhiman Mukherjee, Advocate for Dhruva Woolen Mills. Mr. Pranit Bag, Advocate Ms. Jayashree Ramacharan, Advocate Mr. Suddhasatva Banerjee, Advocate Mr. Vikram Wadehra, Advocate Mr. Mayukh Roy, Advocate Mr. Indradeep Basu, Advocate Ms. Swagata Roy, Advocate for the purchaser Mr. S.N. Mukherjee, Sr. Advocate Mr. S.E. Huda, Advocate Mr. Varun Kedia, Advocate Mr. Uash Singhi, Advocate Ms. Avee Jaiswal, Advocate Mr. Himadri Ray, Advocate for respondent no. 3 in APO 52/2022 & respondent no. 15 in APO 102/2022 2 Ms. Reshmi Ghosh, Advocate Ms. Parna Mukherjee, Advocate Ms. Barnali Gantait, Advocate for respondent no.9 in APO 102/2022.
Mr. Sakya Sen, Advocate Mr. S. R. Kakrania, Advocate for respondent nos. 1 & 2 Mr. S.N. Mukherjee, learned senior counsel concludes his argument on behalf of the respondent no. 3 in APO 52/2022 and the respondent no. 15 in APO 102/20.
List these appeals for hearing further arguments on 29th February, 2024 marked at 3-30 p.m. (I. P. MUKERJI, J.) (BISWAROOP CHOWDHURY, J.) K. Banerjee A.R.C.R.