Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Gujarat - Subsection Section 42(1) in Gujarat Elementary Education Rules, 2010 (1)All members of a Municipal Education Committee shall be given 5 clear days notice of an ordinary meeting and 3 clear days notice of a special meeting of the Education Committee.
