Himachal Pradesh High Court
Abhishek Sharma vs . State Of Hp on 24 February, 2026
Author: Sushil Kukreja
Bench: Sushil Kukreja
Abhishek Sharma Vs. State of HP .
Cr.MP(M) No.3065 of 2025 24.02.2026 Present: Mr. Parth Sagar, Advocate, vice Mr. Manoj Pathak, Advocate, for the petitioner.
Mr. Manoj Chauhan, Additional Advocate General, for the respondent/State.
of Status report filed. Learned vice counsel for the petitioner prays for an adjournment to go through the status report. rtAs prayed for, list on 05.03.2026.
( Sushil Kukreja ) Judge February 24, 2026 (V.Himalvi) ::: Downloaded on - 24/02/2026 20:37:22 :::CIS