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Himachal Pradesh High Court

Abhishek Sharma vs . State Of Hp on 24 February, 2026

Author: Sushil Kukreja

Bench: Sushil Kukreja

Abhishek Sharma Vs. State of HP .

Cr.MP(M) No.3065 of 2025 24.02.2026 Present: Mr. Parth Sagar, Advocate, vice Mr. Manoj Pathak, Advocate, for the petitioner.

Mr. Manoj Chauhan, Additional Advocate General, for the respondent/State.

of Status report filed. Learned vice counsel for the petitioner prays for an adjournment to go through the status report. rtAs prayed for, list on 05.03.2026.

( Sushil Kukreja ) Judge February 24, 2026 (V.Himalvi) ::: Downloaded on - 24/02/2026 20:37:22 :::CIS