Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Madhya Pradesh - Subsection Section 18(2) in The M.P. Chechak Tika Adhiniyam, 1968 (2)On receipt of a duplicate of any certificate referred to in sub-section (1) the Registrar shall register such duplicate in the book specified in sub-section (2) of Section 17.
