Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Meghalaya - Subsection Section 2(iii) in Meghalaya Excise (Amendment) Act, 1974 (iii)in Clause (16) between the word and punctuation "undiluted" and "but" the words "and includes Lad-Uin, Kiad lyndem and Bitchi" shall be inserted followed by a comma "(.)".
