Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 189] [Entire Act]

Bengal Presidency - Subsection

Section 189(l) in Police Regulations, Bengal , 1943

(l)In selecting cases for testing on the spot, he should particularly direct his attention to cases of house-breaking, and to riot, grievous hurt and other cases, which have been reported as false or non-cognizable.